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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(3)(a) in The Rajasthan Homoeopathic Medicine Rules, 1971

(a)The power of the Head of Office of the Board shall be exercised by the Registrar and all other powers will be exercised by the Board.