Section 13(1)(e) in The Seeds (Control) Order, 1983

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Union of India - Subsection

Section 13(1)(e) in The Seeds (Control) Order, 1983

(e)seize any books of accounts or document relating to any seed in respect of which he has reason to believe that a contravention of the Order has been committed or is being committed:

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Union of India - Subsection

Section 13(1)(e) in The Seeds (Control) Order, 1983