Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Madras High Court

M/S.Acs Marine Services Pvt. Ltd vs M/S.Poompuhar Shipping Corporation on 30 November, 2022

Author: R. Suresh Kumar

Bench: R.Suresh Kumar

                                                                                     W.P.No.30090 of 2022

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED : 30.11.2022

                                                      CORAM :

                                  THE HONOURABLE MR.JUSTICE R.SURESH KUMAR

                                               W.P.No.30090 of 2022
                                                       and
                                              W.M.P.No.29515 of 2022

                     M/s.ACS Marine Services Pvt. Ltd.,
                     Rep. By R.Singaravelan, General Manager,
                     502/B1, Nadupangu Paradise,
                     Dharapuram Road,
                     Tirupur – 641 608.                                         ... Petitioner

                                                           Vs

                     1.M/s.Poompuhar Shipping Corporation,
                       (A Govt. of Tamil Nadu Enterprise),
                       Represented by Committee Officials,
                       IV Floor , 692, Anna Salai,
                       Nandaman, Chennai – 600 035.

                     2.The State of Tamil Nadu,
                       Rep. By the Principal Secretary,
                       Highways and Minor Ports Department,
                       Fort St. George, Chennai – 600 009.                ...     Respondents

                     Prayer : Petition filed under Article 226 of the Constitution of India praying
                     for issuance of a Writ of Certiorarified Mandamus to call for the records in
                     Proceedings No.NIL dated 31.10.2022, on the file of the 1st respondent and to
                     quash the same as illegal, unconstitutional and arbitrary and consequently,
                     direct the 1st respondent to award the “TENDER FOR SPOT TERM TIME
                     CHARTERING OF ONE SELF TRIMMPING PANAMAX/KAMSARMAX
                     GEARLESS (OR WITH GEARS CONSIDERED AS GEARLESS) VESSEL

                     1/4
https://www.mhc.tn.gov.in/judis
                                                                                      W.P.No.30090 of 2022

                     WITH THE LAY DAYS FROM 12.11.2022 to 26.11.2022 (6 MONTHS + 3
                     MONTHS+/-10 DAYS CHOPTION)” to the petitioner.

                                              For Petitioner     : Ms.Srimathi V.

                                              For Respondents    : Mr.A.Edwin Prabakar
                                                                   Special Government Pleader for R1

                                                                 : Mr.B.Vijay
                                                                   Additional Govt. Pleader for R2

                                                          ORDER

The learned counsel appearing for the petitioner on instruction would submit that the petitioner wants to withdraw this writ petition and has submitted a letter dated 27.11.2022 to the Registry. He has also made an endorsement to that effect in the bundle.

2. Recording the said submission and the endorsement made by the learned counsel for the petitioner, this Writ Petition is dismissed as withdrawn. No costs. Consequently, connected miscellaneous petition is also dismissed.

30.11.2022 Sgl To 2/4 https://www.mhc.tn.gov.in/judis W.P.No.30090 of 2022

1.M/s.Poompuhar Shipping Corporation, (A Govt. of Tamil Nadu Enterprise), Represented by Committee Officials, IV Floor , 692, Anna Salai, Nandaman, Chennai – 600 035.

2.The Principal Secretary, The State of Tamil Nadu, Highways and Minor Ports Department, Fort St. George, Chennai – 600 009.

3/4

https://www.mhc.tn.gov.in/judis W.P.No.30090 of 2022 R. SURESH KUMAR, J.

Sgl W.P.No.30090 of 2022 30.11.2022 4/4 https://www.mhc.tn.gov.in/judis