Madras High Court
M/S.Acs Marine Services Pvt. Ltd vs M/S.Poompuhar Shipping Corporation on 30 November, 2022
Author: R. Suresh Kumar
Bench: R.Suresh Kumar
W.P.No.30090 of 2022
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 30.11.2022
CORAM :
THE HONOURABLE MR.JUSTICE R.SURESH KUMAR
W.P.No.30090 of 2022
and
W.M.P.No.29515 of 2022
M/s.ACS Marine Services Pvt. Ltd.,
Rep. By R.Singaravelan, General Manager,
502/B1, Nadupangu Paradise,
Dharapuram Road,
Tirupur – 641 608. ... Petitioner
Vs
1.M/s.Poompuhar Shipping Corporation,
(A Govt. of Tamil Nadu Enterprise),
Represented by Committee Officials,
IV Floor , 692, Anna Salai,
Nandaman, Chennai – 600 035.
2.The State of Tamil Nadu,
Rep. By the Principal Secretary,
Highways and Minor Ports Department,
Fort St. George, Chennai – 600 009. ... Respondents
Prayer : Petition filed under Article 226 of the Constitution of India praying
for issuance of a Writ of Certiorarified Mandamus to call for the records in
Proceedings No.NIL dated 31.10.2022, on the file of the 1st respondent and to
quash the same as illegal, unconstitutional and arbitrary and consequently,
direct the 1st respondent to award the “TENDER FOR SPOT TERM TIME
CHARTERING OF ONE SELF TRIMMPING PANAMAX/KAMSARMAX
GEARLESS (OR WITH GEARS CONSIDERED AS GEARLESS) VESSEL
1/4
https://www.mhc.tn.gov.in/judis
W.P.No.30090 of 2022
WITH THE LAY DAYS FROM 12.11.2022 to 26.11.2022 (6 MONTHS + 3
MONTHS+/-10 DAYS CHOPTION)” to the petitioner.
For Petitioner : Ms.Srimathi V.
For Respondents : Mr.A.Edwin Prabakar
Special Government Pleader for R1
: Mr.B.Vijay
Additional Govt. Pleader for R2
ORDER
The learned counsel appearing for the petitioner on instruction would submit that the petitioner wants to withdraw this writ petition and has submitted a letter dated 27.11.2022 to the Registry. He has also made an endorsement to that effect in the bundle.
2. Recording the said submission and the endorsement made by the learned counsel for the petitioner, this Writ Petition is dismissed as withdrawn. No costs. Consequently, connected miscellaneous petition is also dismissed.
30.11.2022 Sgl To 2/4 https://www.mhc.tn.gov.in/judis W.P.No.30090 of 2022
1.M/s.Poompuhar Shipping Corporation, (A Govt. of Tamil Nadu Enterprise), Represented by Committee Officials, IV Floor , 692, Anna Salai, Nandaman, Chennai – 600 035.
2.The Principal Secretary, The State of Tamil Nadu, Highways and Minor Ports Department, Fort St. George, Chennai – 600 009.
3/4https://www.mhc.tn.gov.in/judis W.P.No.30090 of 2022 R. SURESH KUMAR, J.
Sgl W.P.No.30090 of 2022 30.11.2022 4/4 https://www.mhc.tn.gov.in/judis