Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 64] [Entire Act] Union of India - Subsection Section 64(1) in The Administrators-General Act, 1963 (1)The Administrator-General's Act, 1913, (3 of 1913) is hereby repealed.
