Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(xxix) in The Bihar Co-operative Societies Rules, 1959

(xxix)[ "Notified Society" means a class or classes of registered societies as notified under Section 14A(1) of the Act.] [Added by Notification No. 7-114/2006-7340, dated 26.11.2008.]