Allahabad High Court
Rasool Bux (Minor-B.C.) vs The State Of U.P. on 6 January, 2010
Author: Ashwani Kumar Singh
Bench: Ashwani Kumar Singh
Court No. - 8 Case :- BAIL No. - 5621 of 2008 Petitioner :- Rasool Bux (Minor-B.C.) Respondent :- The State Of U.P. Petitioner Counsel :- Mohd. Tabrez Iqbal Respondent Counsel :- GoVt.AdVocate Hon'ble Ashwani Kumar Singh,J.
List has been revised. None is present to press the bail application. Accordingly, the bail application is rejected. Order Date :- 6.1.2010 Kpy