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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(2) in The Orissa Agricultural Credit Operations and Miscellaneous Provisions (Banks) Rules, 1976

(2)Whenever any place liable to search or inspection under Sub-rule (1) is closed, any person residing in, or being in charge of such place, shall on demand by the official conducting the search and on 'production of authority to conduct the search in question, allow free ingress thereto, and afford all reasonable facilities for search therein.