Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 54 in The M.P. Homoeopathy Council (General) Rules, 1976 54. The notice of such meeting shall be sent to all the members of the Council specifying date, time and place thereof by the Registrar at least clear days before the meeting.
