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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(c) in The Emigration Act, 1983

(c)inspect, to such extent and in such manner as may be prescribed—
(i)any emigrant conveyance, or
(ii)any other conveyance if he has reason to believe that any intending emigrants or emigrants are proceedings from, or returning to, India to or from a place outside India by such other conveyance;