Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Uttar Pradesh - Subsection Section 78(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (2)The responsibility for the proper execution of all works and contracts on behalf of the Zila Panchayat shall be of the Mukhya Adhikari.
