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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(2)(a) in The Sick Industrial Companies (Special Provisions) Act, 1985

(a)the salaries and allowances payable to and other terms and conditions of service of the Chairman and other Members under sub-section (7) of section 6;