Section 14A(1) in The M.P. Shram Kalyan Nidhi Adhiniyam, 1982
(1)The Secretary of the Board shall prepare an annual report in respect of the affairs of the Board and the fund for the financial year. The report shall be laid before the Board at the first meeting of the next financial year. The manner and contents of the annual report shall be such as may be prescribed by the Regulations.