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Chattisgarh High Court

Kamal Singh vs State Of Chhattisgarh 6 Mcc/59/2018 Pt. ... on 30 January, 2018

       HIGH COURT OF CHHATTISGARH, BILASPUR
                           Order Sheet
                         CRA No. 723 of 2010
             Kamal Singh Versus State Of Chhattisgarh




30/01/2018

Shri M.P.S. Bhatia, counsel for the appellant.

Ms K. Tripti Rao, P.L. for the State. Heard.

Closed for order.

                  Sd/-                               Sd/-

                 Judge                             Judge
             Prashant Kumar Mishra              Ram Prasanna Sharma




 Akhilesh