Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Jammu-Kashmir - Subsection Section 46(1) in The Registration Act, 1977 (1920 A.D.) (1)Nothing hereinbefore contained shall affect the provisions of section 81 of the Probate and Administration Act, or the power of any Court by order to compel the production of any will.
