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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Haryana - Subsection

Section 32(3) in The Punjab Borstal Rules

(3)They shall -
(a)visit the Institution to see every inmates to hear complaints, and see that the management of the Institution is proper in all respects;
(b)examine the Punishment Book and the Log Book or Journal;
(c)bring any special cases to the notice of the Director; and
(d)see that no person is illegally detained in the Institution.