Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 7 in The Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948

7. Modification of a scheme.—The Central Government may, by notification in the Official Gazette, add to, amend or vary 1[either prospectively or retrospectively] a scheme framed under this Act.