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[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(3)(p) in The West Bengal University of Health Sciences Act, 2002

(p)to perform, in relation to academic matters, all such duties and to do all such acts as may be necessary for the proper carrying out of the provisions of this Act and the regulations made thereunder; and