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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Mizoram - Subsection

Section 3(5) in The Mizoram Aided College Employees Rules, 1990

(5)Service in the College shall normally be counted for determining inter-se-seniority/seniority of employees, in the order of the panel list prepared by the Selection Board if all joined within the prescribed period and otherwise, on the basis of date of joining the service.