Delhi High Court - Orders
11 Of Cpc) Ashok Kumar Jain vs Vardhman Jain & Ors on 24 March, 2022
Author: Amit Bansal
Bench: Amit Bansal
$~22(en bloc)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 417/2017, I.A. No. 10196/2017 (O-XXXIX R-1 & 2 of CPC),
I.A. No. 6830/2018 (for directions) & I.A. No. 8647/2019 (O-VII R-
11 of CPC)
ASHOK KUMAR JAIN ..... Plaintiff
Through: Mr. Lalit Gupta and Mr. Siddharth
Arora, Advocates.
versus
VARDHMAN JAIN & ORS ..... Defendants
Through: None.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 24.03.2022 I.A. No. 9921/2019 (O-VI R-17 of CPC)
1. Counsel for the plaintiff states that the rejoinder to the I.A. No. 9921/2019 has been filed. However, the same is not on record.
2. Counsel for the plaintiff shall take steps to get the same placed on record.
3. List on 29th July, 2022.
AMIT BANSAL, J MARCH 24, 2022 Sakshi R. Signature Not Verified Signed By:SAKSHI RAMOLA Signing Date:03.26.2022 12:43:04