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[Cites 1, Cited by 1]

Delhi High Court - Orders

11 Of Cpc) Ashok Kumar Jain vs Vardhman Jain & Ors on 24 March, 2022

Author: Amit Bansal

Bench: Amit Bansal

                          $~22(en bloc)
                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +           CS(OS) 417/2017, I.A. No. 10196/2017 (O-XXXIX R-1 & 2 of CPC),
                                      I.A. No. 6830/2018 (for directions) & I.A. No. 8647/2019 (O-VII R-
                                      11 of CPC)

                                      ASHOK KUMAR JAIN                          ..... Plaintiff
                                                 Through:            Mr. Lalit Gupta and Mr. Siddharth
                                                                     Arora, Advocates.

                                                          versus

                                      VARDHMAN JAIN & ORS                        ..... Defendants
                                                  Through:           None.

                                      CORAM:
                                      HON'BLE MR. JUSTICE AMIT BANSAL
                                              ORDER

% 24.03.2022 I.A. No. 9921/2019 (O-VI R-17 of CPC)

1. Counsel for the plaintiff states that the rejoinder to the I.A. No. 9921/2019 has been filed. However, the same is not on record.

2. Counsel for the plaintiff shall take steps to get the same placed on record.

3. List on 29th July, 2022.

AMIT BANSAL, J MARCH 24, 2022 Sakshi R. Signature Not Verified Signed By:SAKSHI RAMOLA Signing Date:03.26.2022 12:43:04