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Bombay High Court

United India Insurance Company ... vs Smt. Usha Vijay Ramteke And Ors on 20 December, 2018

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

       CIVIL APPLICATION IN FA NO. 4331 OF 2018
                          In
        FIRST APPEAL STAMP NO. 15757 OF 2018

 United India Insurance Company Ltd.through Its ....Applicant
 Nashik Divisional Office
             V/S
 Smt. Usha Vijay Ramteke And Ors.              ....Respondent

WITH CIVIL APPLICATION IN FA NO. 4332 OF 2018 In FIRST APPEAL LODGING NO . 15757 OF 2018 United India Insurance Company Ltd.through Its ....Applicant Nashik Divisional Office V/S Smt. Usha Vijay Ramteke And Ors. ....Respondent WITH CIVIL APPLICATION IN FA NO. 4450 OF 2018 In FIRST APPEAL LODGING NO . 15757 OF 2018 Smt. Usha Vijay Ramteke And Anr. ....Applicant V/S United India Insu. Co. Ltd. And Ors. ....Respondent Amol Gatne For Applicant Pritesh Kantikumar Bohade for Applicant in CAF 4450/2018.

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CORAM : A.S. CHANDURKAR, J DATE : 20th December, 2018 P.C. :

Not on board. Taken on Board. At the request of learned advocate for the applicant, Stand over to as per CMIS.
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