Bombay High Court
United India Insurance Company ... vs Smt. Usha Vijay Ramteke And Ors on 20 December, 2018
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN FA NO. 4331 OF 2018
In
FIRST APPEAL STAMP NO. 15757 OF 2018
United India Insurance Company Ltd.through Its ....Applicant
Nashik Divisional Office
V/S
Smt. Usha Vijay Ramteke And Ors. ....Respondent
WITH CIVIL APPLICATION IN FA NO. 4332 OF 2018 In FIRST APPEAL LODGING NO . 15757 OF 2018 United India Insurance Company Ltd.through Its ....Applicant Nashik Divisional Office V/S Smt. Usha Vijay Ramteke And Ors. ....Respondent WITH CIVIL APPLICATION IN FA NO. 4450 OF 2018 In FIRST APPEAL LODGING NO . 15757 OF 2018 Smt. Usha Vijay Ramteke And Anr. ....Applicant V/S United India Insu. Co. Ltd. And Ors. ....Respondent Amol Gatne For Applicant Pritesh Kantikumar Bohade for Applicant in CAF 4450/2018.
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Not on board. Taken on Board. At the request of learned advocate for the applicant, Stand over to as per CMIS.
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