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State of Punjab - Section

Section 3 in The Punjab Municipal Primary Teachers (Recruitment and Conditions of Service) Rules, 2006

3. Constitution of Service.

- The State Government hereby constitute the Punjab Municipal Primary Teachers (Recruitment and Conditions of Service) comprising the posts as specified in Appendix 'A' :Provided that nothing in these rules shall affect the inherent right of the State Government to add or reduce the number of such posts or to create new posts with different designations and scales of pay whether permanently or temporarily.