Section 10 in The Haryana Homoeopathic Practitioners (General) Rules, 1975
10. Surrender of Registration Certificate.
[Section 16(5).] - A registered practitioner whose name is removed from the Register by the Registrar under sub-section (5) of section 16 of the Act shall on receipt of an intimation of such removal forthwith Surrender his Registration Certificate to the Registrar.
