Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(a) in THE UTTAR PRADESH SPECIAL SECURITY FORCE ACT, 2020

(a)"Commandant" , "Deputy Commandant" , and "Assistant Commandant" mean persons appointed as such by the State Government on or after the constitution of the Special Security Force;