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Supreme Court - Daily Orders

Commissioner Of Central Excise ... vs M/S Sai Samhita Storages P. Ltd. on 28 April, 2016

     ITEM NO.14                             REGISTRAR COURT. 1                  SECTION III

                                     S U P R E M E C O U R T O F        I N D I A
                                             RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

     Civil Appeal                  No(s).    5698-5699/2012

     COMMR.OF CEN.EXC.VISHAKHPATNAM                                           Appellant(s)

                                                         VERSUS

     M/S SAI SAMHITA STORAGES P.LTD.                                          Respondent(s)


     Date : 28/04/2016 These appeals were called on for hearing today.


     For Appellant(s)
                                            Mr. Shankar Divate, Adv.
                                            Mr. B. Krishna Prasad,Adv.


     For Respondent(s)


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

None appears for the sole respondent, despite due service.

Appellant has already filed statement of case.

Registry to process the matter for listing before the Hon'ble Court, as per rules.

(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by Hema Joshi Date: 2016.04.28 17:36:35 IST Reason: