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[Cites 0, Cited by 0] [Section 33(4)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(4)(iv) in First Statutes of the Jai Narayan Vyas University Jodhpur

(iv)If a subscriber nominates more than one person under Statute 33(4) he/she shall specify in the nomination the amount of share payable to each of the nominees in such manner as to cover the whole of the amount in the event any time.