Section 129 in The West Bengal Motor Vehicles Rules, 1989
129. [ Fee for counter-signature of permits. [Rule 129 Substituted vide clause (18) of the Notification No. 2668-WT/3M-151/96 dated 4.5.1998 (w.e.f. 4.5.1998).]
- The fees for the counter-signature of permits shall be as specified in Schedule A.]
