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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(g) in West Bengal Prisoners' Welfare Fund Rules, 2008

(g)for organizing different vocational training courses for the Prisoners in the correctional homes aiming at vocational advancement of the Prisoners for their integration into the mainstream society, both during their stay in the correctional homes and thereafter;