Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 365] [Entire Act] State of Uttar Pradesh - Subsection Section 365(3) in Uttar Pradesh Municipal Corporation Act, 1959 (3)The Municipal Commissioner may for the purposes of an improvement scheme exercise any of the powers conferred upon him under sub-section (2) of Section 273 and Section 290.
