Supreme Court - Daily Orders
C.I.T. & Anr. Bangalore vs M/S Syndicate Bank on 29 April, 2014
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ITEM NO.36 COURT NO. 14 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2013
CC 5400/2013
(From the judgement and order dated 23/07/2012 in ITA
No.747/2006 of The HIGH COURT OF KARNATAKA AT BANGALORE)
C.I.T. & ANR. BANGALORE Petitioner(s)
VERSUS
M/S SYNDICATE BANK Respondent(s)
(OFFICE REPORT ON DEFAULT)
Date: 29/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE VIKRAMAJIT SEN
(IN CHAMBERS)
For Petitioner(s) Mr. Rajiv Kumar,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Counsel for the petitioners now prays that no additional documents are required to be filed. Submission is recorded.
List the matter in due course.
(Narendra Prasad) (Saroj Saini)
Court Master Court Master