Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 68(2)] [Section 68] [Entire Act] State of Karnataka - Subsection Section 68(2)(b) in Karnataka Urban Water Supply and Drainage Board Act, 1973 (b)the qualifications for appointment of, and the grant of leave of absence to, the Chairman and the Managing Director of the Board ;