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State of Chattisgarh - Section

Section 21 in The Chhattisgarh Municipal Service (Executive) Rules, 1973

21. Gradation List.

- A gradation list shall be maintained for the service in which shall be arranged in order of seniority the names of the members of the service holding the posts in that service :Provided that a separate gradation list shall be maintained for each branch or group of posts of the service.