Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 147 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 147. Officers-how-borne. - Officers serving afloat or ashore shall be borne on the books of the ship or establishment in which they are serving or to which they are attached.
