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[Cites 0, Cited by 0] [Section 94(3)] [Section 94] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 94(3)(iii) in Arunachal Pradesh Co-operative Societies Act, 1978

(iii)a claim by a society for any loss caused to it by a member, past member or deceased member, by any officer, past officer or deceased officer, by any agent, past agent or deceased agent, or by any servant, past servant or deceased servant, or by its committee, past or present whether such loss be admitted or not;