Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act] State of Bihar - Subsection Section 23(2)(b) in The Bihar Saw Mills (Regulation) Act, 1990 (b)conditions subject to which licence may be granted under sub-section (3) of Section 7;