Calcutta High Court (Appellete Side)
Represented By The Sebayet Subhas ... vs The State Of West Bengal & Ors on 8 April, 2015
Author: Patherya
Bench: Patherya
1
08.04.2015
(PP)
W. P. No.27955 (W) of 2014
Sri Sri Radhamadhab Jew Thakur
represented by the Sebayet Subhas Naskar
Vs.
The State of West Bengal & Ors.
Mr. Bapin Baidya
.....for the petitioners.
Mr. S. S. Koley
....for WBSEDCL.
None appears on behalf of the private respondent.
Although instruction has been filed but one is not aware whether the discussion held on 12.03.2014 has fructified.
Accordingly, let a report be filed stating therein whether the PCC pole has been removed from the land of the petitioner.
Matter is directed to appear in the list fortnight hence. Instruction filed by the distribution company be kept on record.
Affidavit of service filed in Court today be kept on record. Certified copy of this order, if applied for, be given to the parties on priority basis.
(Patherya, J.)