Supreme Court - Daily Orders
V.R.Ramakrishna (Dead) By Lrs. vs V.M.Rajanna @ Muniraju on 29 April, 2016
ITEM NO.110 REGISTRAR COURT. 2 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Civil Appeal No(s). 6616/2014
V.R.RAMAKRISHNA(DEAD) BY LRS. Appellant(s)
VERSUS
V.M.RAJANNA @ MUNIRAJU Respondent(s)
(with appln. (s) for permission to file additional documents)
Date : 29/04/2016 This appeal was called on for hearing today.
For Appellant(s)
Mr. Narendra Kumar,Adv.
For Respondent(s)
Mr. S. N. Bhat,Adv.
UPON hearing the counsel the Court made the following
O R D E R
File not received. List the matter again on 22.07.2016.
(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2016.04.30 10:13:27 TLT Reason: