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Supreme Court - Daily Orders

V.R.Ramakrishna (Dead) By Lrs. vs V.M.Rajanna @ Muniraju on 29 April, 2016

     ITEM NO.110                           REGISTRAR COURT. 2               SECTION IVA

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS


                                           BEFORE THE REGISTRAR MR. M V RAMESH

     Civil Appeal                 No(s).   6616/2014

     V.R.RAMAKRISHNA(DEAD) BY LRS.                                       Appellant(s)

                                                       VERSUS

     V.M.RAJANNA @ MUNIRAJU                                              Respondent(s)


     (with appln. (s) for permission to file additional documents)


     Date : 29/04/2016 This appeal was called on for hearing today.


     For Appellant(s)
                                           Mr. Narendra Kumar,Adv.


     For Respondent(s)
                                           Mr. S. N. Bhat,Adv.



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

File not received. List the matter again on 22.07.2016.

(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2016.04.30 10:13:27 TLT Reason: