Patna High Court - Orders
Tirveni Devi Kedia vs Chairman Darbhanga Municipal C on 12 August, 2011
Author: Jyoti Saran
Bench: Jyoti Saran
IN THE HIGH COURT OF JUDICATURE AT PATNA
C.W.J.C. No.5180 of 2010
Tirveni Devi Kedia
Versus
Chairman Darbhanga Municipal Corporation & Ors.
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03. 12.08.2011When this matter was taken up on 15.07.2011, Mr. Om Prakash had appeared on behalf of the Municipal Corporation and its authorities and had sought for adjournment to seek instruction and file counter affidavit.
Today Mr. Vindhayachal Rai appears and submits that he has been duly authorized by the Municipal Corporation, Darbhanga to appear in the present case and shall be filing a vakalatnama on their behalf as also counter affidavit within a period of two weeks.
As prayed, put up on 29.8.2011 retaining its position.
(Jyoti Saran, J.) S.Sb/-