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[Cites 0, Cited by 0] [Section 17B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17B(1) in The Subsidiary Rules

(1)A house-rent allowance for a seasonal stay at Naini Tal shall be made at the following rates:Married OfficialsOne month's pay subject to a maximum of Rs. 400 and a minimum of Rs. 125.BachelorsHalf month's pay subject to a maximum of Rs. 200 and a minimum of Rs. 75.