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State of Tamilnadu - Section

Section 18 in Tamil Nadu Labour Welfare Board Service Regulations, 1989

18. Regular promotion.

- The following categories of posts are the promotional categories in the Board as detailed against each:-I. Tamil Nadu Labour Welfare Board Subordinate Services:-
(1)Superintendent: By promotion from among the holders of the post of Assistant.
(2)Accountant: By promotion from among the holders of the post of Assistant.
(3)Assistant Inspector of Labour (Welfare Centre): By promotion from among the holders of the post of Assistant.
(4)[ Assistant: By promotion from among the holders of the posts of Junior Assistant/Steno-Typist/ /Typist/Proof Reader.] [Substituted by Notification No. SRO C-6/2009, dated 16.08.2009, published dated 14.10.2009.]
(5)Junior Assistant: By promotion from among the holders of the post of Record Clerk and Office Assistant.
(6)Car Driver: By promotion from among the holders of the post of Office Assistant holding a car driving licence issued by the Government of Tamil Nadu and having completed 5 years of service in that cadre;
(7)Record Clerk: By promotion from among the holders of the post of Office Assistant.
(8)Office Assistant: By promotion from among the holders of the post of Watchman.II. Tamil Nadu Labour Welfare Board Technical Services:-
(9)Organiser-cum-Tailoring Instructress: (Grade I): By promotion from among the holders of the post of Organiser-cum-Tailoring Instructress Grade. II if they have completed 5 years of service in that cadre.
(10)Organiser-cum-Tailoring Instructress Grade II: By promotion from among the holders of the post of Bala Sevika and Conductress if they possess the required qualifications to hold the post.