Delhi High Court - Orders
Nawabuddin vs Shaffiulla @ Raja on 31 May, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~112
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 462/2023
NAWABUDDIN ..... Appellant
Through: Mr. Santosh Kumar, Advocate
versus
SHAFFIULLA @ RAJA ..... Respondent
Through: None.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 31.05.2023 CM No.30482/2023 & 30483/2023 (exemptions) Allowed, subject to all just exceptions. Applications stand disposed of.
RFA 462/2023 & CM No.30481/2023 (stay) & 30484/2023 (condonation of delay) Issue notice to Respondent, through all permissible modes, returnable on 19.09.2023.
Till the next date of hearing, operation of the impugned order dated 21.02.2023 passed in Civil Suit No.55/2019 shall remain stayed.
JYOTI SINGH, J MAY 31, 2023/kks This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 06:27:05