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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Uttarakhand - Subsection

Section 34(2)(f) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(f)[ To prepare guidelines for the implementation of continuous and comprehensive evaluation to achieve defined learning outcomes.] [Substituted by Notification No. 484/XXIV(1)/45/2008 T.C.IV, dated 22.9.2017 (w.e.f. 31.10.2011).]