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[Cites 0, Cited by 0] [Section 124] [Entire Act]

State of Tamilnadu - Subsection

Section 124(2) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(2)If the provisions of rules 119 to 122 or sub-rule (1) of this rule are not complied with, the Election Court shall dismiss the petition.