Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 54(1)] [Section 54] [Entire Act] State of West Bengal - Subsection Section 54(1)(c) in The Bengal Agricultural Debtors Act, 1936 (c)falsely personates another and in such assumed character produces any document or makes any admission or statement or does any other act in any proceeding under this Act; or