Gujarat High Court
Alay Jitubhai Shah vs Secretary (Appeals) - Revenue ... on 17 June, 2015
Author: K.J.Thaker
Bench: K.J.Thaker
C/CA/5345/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 5345 of 2015
In SPECIAL CIVIL APPLICATION NO. 6351 of 2011
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ALAY JITUBHAI SHAH....Applicant(s)
Versus
SECRETARY (APPEALS) - REVENUE DEPARTMENT & 2....Respondent(s)
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Appearance:
MR PARTHIV B SHAH, ADVOCATE for the Applicant(s) No. 1
GOVERNMENT PLEADER for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE K.J.THAKER
Date : 17/06/2015
ORAL ORDER
This is an application for fixing early date of hearing of the main matter, i.e. Special Civil Application No. 6351 of 2011.
Heard. In view of the averments made in this application, same is allowed. Office is directed to list the main matter for final hearing on 19TH JUNE, 2015. DISPOSED OFF, accordingly.
(K.J.THAKER, J) UMESH Page 1 of 1