Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86B] [Entire Act] State of Goa - Subsection Section 86B(2) in The Goa, Daman and Diu School Education Rules, 1986 (2)The Director may grant his concurrence provided there is no break in service or the break, if any, is condoned under rule 35.
