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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(1)(b) in Rajasthan Municipalities Act, 2009

(b)removing filth, rubbish, night-soil, odour, or any other noxious or offensive matter from privies, latrines, urinals, cesspools or other common receptacles for such matter in or pertaining to a building or buildings;