Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Punjab - Subsection

Section 74(1)(a) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(a)such transfer shall only take place after the completion of evidence and cross examination that may be required in a legal proceeding involving a juvenile or child; and