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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(4) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(4)The Salary and allowance payable to and other conditions of service of the members shall be such as may prescribed:Provided that the salary and allowance and other conditions of service of a member shall not be varied to his disadvantage during the tenure of his office.