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[Cites 0, Cited by 0] [Section 68(3)] [Section 68] [Entire Act]

State of Odisha - Subsection

Section 68(3)(c) in Orissa Panchayat Samiti Accounting Procedure Rules, 2002

(c)For standardised articles of stores and stock like medicines, instrument, fertilisers, implements, live stock and other materials of technical nature, purchases shall be made from or through the concerned Government Department.