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[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(7)(w) in Tamil Nadu Fire Service Rules, 1990

(w)be responsible to see that the standard tests such as weekly, monthly of all fire equipments, appliances, vehicles, hose in the station are carried out as prescribed in Form No.29 (Fire Station Genera) Diary Forwarding Docket) and Form No. 49 (Log-Book) in the Tamil Nadu Fire Service Manual, Volume II and that entries are made in the Station Occurrence Book and Log-Book, etc.